Section 2(1)(n) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(n)"Regional Office" means regional offices of the Authority as notified by the Central Government under Section 11 of the Act from time to time,

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