9. [ Officers of the University. [As amended by the University of Rajputana (Second Amendment) Act, 1950.]
- The following shall be the Officers of the University :-(i)The Chancellor,(ii)The Vice-Chancellor[(ii-a) The Pro-Vice-Chancellor,](iii)The Registrar,[(iii-a) The Comptroller,] [Inserted by Rajasthan Act No. 6 of 2013, dated 23.3.2013.](iv)The Deans of the Faculties,(v)The University Librarian ,and(vi)Such other persons in the service of the University as may be declared by the Statutes to be the Officers of the University.]
