Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(6) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(6)"Goods" means jute, bamboos, kendu leaves, minerals and mineral-ores;