Supreme Court - Daily Orders
Mr. Lovis Oswam Anthony Viegas vs V M Salagaonkar And Bro Ltd on 22 January, 2015
ITEM NO.93 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 33258/2014
LOVIS OSWAM ANTHONY VIEGAS Petitioner(s)
VERSUS
V M SALAGAONKAR AND BRO LTD AND ORS Respondent(s)
Date : 22/01/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. B. Sridhar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the petitioner shall within a period of two weeks file the spare copies of the Petition whereafter notice shall be issued to the respondents with utmost dispatch.
List again on 31.3.2015.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.01.24 10:45:22 IST Reason: