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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)Reduction, in a scale of pay, as distinct from reduction from a higher rank or grade, shall not effect the position of a member of the Force on the seniority list.