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State of Jharkhand - Section

Section 496 in Bihar Education Code, 1961

496. Appointment of members of the Governing body.

- The State Government may remove any member of the Governing Body and any vacancy in the Governing Body caused by such removal or by resignation, absence or death shall be filled, by the State Government on the nomination of the Commissioner of the Patna Division.(Government notification no. 1929-E,, dated the 21st October 1937.)