Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

(2)Eligibility, procedure and other conditions of direct recruitment on the posts of Lower Division Clerk and Stenographer shall be same as provided in the Rajasthan Secretariat Ministerial Service Rules, 1970 and eligibility, procedure and other conditions of direct recruitment on the post of Assistant Librarian shall be same as provided in the Rajasthan Secretariat Librarian (State and Subordinate) Service Rules, 1997.Part-V Appointment by Transfer or of Retired Person