Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 477] [Entire Act]

State of Punjab - Subsection

Section 477(f) in The Punjab Municipal Act, 1999

(f)bury or cause to be buried any corpse or part of a corpse in the grave or vault or otherwise in such manner, as may cause the surface of the coffin or, when no coffin is used, of the corpse or part of the corpse to be at a depth of less than two metres from the surface of the ground;