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State of Punjab - Section

Section 12 in The Punjab Primary Education Act, 1960

12. Age of child how to be computed.

- The age of a child for the purpose of this Act shall be computed in terms of years completed by the child on or before the first day of the academic year :Provided that where the birth-day of a child falls on a day not later than sixty days from the first day of the academic year, the birthday shall be deemed to fall on the first day of the academic year :