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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Petroleum Products (Sale by Retail Outlets) Order, 1978

(2)The provisions of Section 100 of the Code of Criminal Procedure, 1973 (2 of 1974), relating to search and seizure, so far as may be, apply to search and seizure under this Order.