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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Jharkhand - Subsection

Section 66(2)(xviii) in Jharkhand Co-operative Societies Act, 2008

(xviii)Provide for the information and maintenance of a register of members and where the liability of members is limited by shares, of a register of shares and share-holders;