Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 5 in The Inland Waterways Authority Of India (Amendment) Act, 2001

5. Amendment of section 14.-

In section 14 of the principal Act, in sub- section 1, after clause (j), the following clause shall be inserted, namely:-" (k) enter into joint ventures concerning inland shipping by way of equity participation.".