Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 382] [Entire Act] State of Rajasthan - Subsection Section 382(4) in The General Rules (Civil), 1986 (4)as soon after 1st January as possible, the result of the check and certificate as to the condition of the books in the Library;