Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 165(1)] [Section 165] [Entire Act]

State of Madhya Pradesh - Subsection

Section 165(1)(ix) in The M.P. Irrigation Rules, 1974

(ix)eases himself on the banks or in the channel of a canal; or