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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(2) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017

(2)The provisions of sub-sections (2), (3), (4) and (5) of section 7 shall, mutatis mutandis, apply to such an application under sub-section (1).