Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(a) in The M.P. Rajkoshiya Uttardayitva Avam Budget Prabandhan Niyam, 2006 (a)the State Government shall take appropriate measures as required under sub-section (2) of Section 11; and
