Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(2) in The Orissa Secretariat Service (Junior) Rules, 1981 (2)Selection of Senior Assistants for inclusion in the list prepared by the Committee under Sub-rule (1) shall be based on merit and suitability with due regard to seniority.
