Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 67] [Entire Act] Union of India - Subsection Section 67(b) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (b)require any person to produce or deliver any document or thing useful or relevant to the enquiry;
