Madhya Pradesh High Court
Satish Dubey vs The State Of Madhya Pradesh on 2 November, 2018
1 WA-1543-2018 The High Court Of Madhya Pradesh WA-1543-2018 (SATISH DUBEY Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 02-11-2018 Shri Anil Mishra, learned counsel for the appellant. List in week commencing 12th November, 2018 to enable the appellant to file original communication dated 05/10/2018 brought on record at page No.74 and 76 of the compilation.
(SANJAY YADAV) (ASHOK KUMAR JOSHI)
JUDGE JUDGE
pwn*
PAWAN
KUMAR
2018.11.03
11:04:01
+05'30'