Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Satish Dubey vs The State Of Madhya Pradesh on 2 November, 2018

1 WA-1543-2018 The High Court Of Madhya Pradesh WA-1543-2018 (SATISH DUBEY Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 02-11-2018 Shri Anil Mishra, learned counsel for the appellant. List in week commencing 12th November, 2018 to enable the appellant to file original communication dated 05/10/2018 brought on record at page No.74 and 76 of the compilation.



    (SANJAY YADAV)                                       (ASHOK KUMAR JOSHI)
        JUDGE                                                    JUDGE


pwn*
    PAWAN
    KUMAR
    2018.11.03
    11:04:01
    +05'30'