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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2) in The Tiger Conservation Authority Fund (Regulation) Guidelines, 2007

(2)Procedure for making donations .-The donations to the Fund shall be specifically made out in the name of the Tiger Conservation Authority Fund and sent to the Member-Secretary, National Tiger Conservation Authority, Barrack No. 5, Bikaner House, Shahjahan Road, New Delhi, who shall issue receipts in Form appended to these guidelines to the donors and while making such donation, the donor shall provide following particulars, namely:--
(a)Name of the donor,
(b)Address,
(c)Bank Draft/Cheque number with date and name of the Bank,
(d)Amount of donation.