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[Cites 0, Cited by 0] [Section 6E(1)] [Section 6E] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6E(1)(c) in The Jammu and Kashmir Cinematograph Act, 1989

(c)fails to comply with the provisions contained in section 6-D or with any order made by the Government or by the Board in the exercise of any of the powers or functions conferred on it by this Act or the rules made thereunder;