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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(vii) in The Goa Private Security Agencies Rules, 2008

(vii)The licensee shall abide by the requirements of physical standard, training, issue of identity cards, uniforms and badges etc., and other conditions as specified by the Rules for the private security guards and supervisors;