Delhi High Court - Orders
Cbi vs Kishan Singh Verma on 30 May, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 283/2012
CBI ..... Petitioner
Through: Mr. Ripu Daman Bhardwaj, SPP for
the CBI (through VC) with
Mr. Kushagra Kumar and
Mr. Abhinav Bhardwaj, Advocates.
versus
KISHAN SINGH VERMA ..... Respondent
Through: Mr. Yudhishtar K. And Mr. Kunal
Kahol, Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 30.05.2023 Re-notify the present petition for hearing on 31.08.2023.
AMIT SHARMA, J MAY 30, 2023/sn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 05:05:30