Calcutta High Court (Appellete Side)
Akd Essel Mining & Industries Ltd vs Life Insurance Corporation Of India & ... on 5 September, 2016
Author: Harish Tandon
Bench: Harish Tandon
1
58 05.09.16 C.O. 3220 of 2016
Ct No. 2
akd Essel Mining & Industries Ltd.
Vs.
Life Insurance Corporation of India & Anr.
--------
Mr. Anunoy Basu.
... for the petitioner.
Ms. Sanjukta Roy.
... for the opposite parties.
Let this revisional application appear on 13th September, 2016 along with C.O. 3221 of 2016, C.O. 3222 of 2016, (C.O. 3351 of 2008 & CAN 4081 of 2016), (C.O. 3352 of 2008 & CAN 4082 of 2016) and (C.O. 3353 of 2008 & CAN 4083 of 2016) in the supplementary list.
(HARISH TANDON, J.) 2