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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(1) in Telangana Irrigation (Construction and Maintenance of Water Courses) Act, 1965

(1)Whenever an Irrigation Officer considers suo motu or on the application of an ayacutdar that the construction of a watercourse, is expedient or necessary, he shall ascertain the most suitable alignment for the said watercourse and cause the land which in his opinion is necessary for the construction thereof to be marked out on the ground.