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[Cites 0, Cited by 0] [Section 50(11)] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(11)(i) in Punjab Self-Supporting Co-operative Societies Act, 2006

(i)state the details of loans given or credits allowed, if any, to any of the Directors or any member of his family including a self-supporting co-operative society, firm or company of which such Director or member of his family is a member; and