Madhya Pradesh High Court
Ramesh @ Patanga Abarma(D)Th.Munni Bai vs Shrimati Laxmi Devi on 17 September, 2014
1
S.A. No. 805/2008
17.9.2014
Shri Neelesh Kotecha, learned counsel for the
appellant.
None for respondent.
Being an admitted appeal, let the same be set out for hearing in due course along with S.A. No. 78/2009 and 79/2009.
(SANJAY YADAV) JUDGE Vivek Tripathi