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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 147(9) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(9)Old lead bullets fired at practice by the Force should be recovered and returned to the Arsenal, packed in old ammunition boxes or, if these are not available, in sacking either in double bags or single bags. This lead should be weighed and accounted for in the Stock Account Register.