Section 3(2)(ii) in The Bihar Goshala Rules, 1953

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2)(ii) in The Bihar Goshala Rules, 1953

(ii)the Registrar shall preside at the meeting until the trustees present in the meeting have elected a President from amongst themselves to preside over the meeting;

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State of Bihar - Subsection

Section 3(2)(ii) in The Bihar Goshala Rules, 1953