Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] Union of India - Subsection Section 62(A) in Finance Act, 2015 (A)in sub-section (1), for the words "he shall not be entitled to apply", the words and brackets "he or any person related to such person (herein referred to as related person) shall not be entitled to apply" shall be substituted;
