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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(g) in Bihar Journalist Pension Scheme Rules, 2015

(g)The Government reserves the right to cancel the eligibility of a journalist under the Journalist Pension Scheme even after granting it. The Government shall reconsider to continue the pension to a beneficiary who is convicted under criminal charges or other charges.