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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(1) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(1)Whenever in accordance with this Act, any person is to hold an office or to be a member of any authority by rotation according to seniority, such seniority in the absence of any provision to the contrary in the Act, shall be determined in accordance with the Statutes :Provided that till the Statutes are made, the seniority in a particular cadre shall be determined by the length of continuous service in such a cadre and where the length of continuous service of two or more persons in the same cadre is the same, then "Seniority" shall be determined by seniority in age.