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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(v) in Telugu Language Development Authority of Andhra Pradesh (Constitution) Rules, 2018

(v)Projects and Programmes" means the Annual Projects Programmes approved by the Authority, for development and promotion of Telugu Language in the State; and