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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Sikkim - Subsection

Section 41(2)(g) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(g)the payment of fellowships, freeships, scholarships, assistantships and other awards to students, research associates or trainees eligible for such awards under the Statutes or rules of the University under the provisions of this Act;