Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Andhra Pradesh - Subsection Section 16(2)(iii) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 (iii)Grant of loans to the market committees at such rates of interest as are charged on loans granted by the Government for development purposes;