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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Goa - Subsection

Section 76(6) in The Corporation of the City of Panaji (Election) Rules, 2004

(6)If a voter who has been permitted to vote under rule 75 or rule 79 refuses after warning given by the Presiding Officer to observe the procedure laid down in the said rules, the Presiding Officer or the Polling Officer under the direction of the Presiding Officer shall not allow such voter to vote.