Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(g) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955 (g)[ [Omitted.] [Omitted by G. O. Ms. No. 2228, Public (Establishment-I), dated the 28th April, 1978].]]
