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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(g) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(g)The applicant shall undertake to intimate to the Deputy Director of Agriculture (Cotton), Uttar Pradesh whenever so desired by him, the quantities of cotton seeds variety-wise ginned by him.