Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 554(1)] [Section 554] [Entire Act] State of Jammu-Kashmir - Subsection Section 554(1)(b) in The Code of Criminal Procedure, 1989 (1933 A. D.) (b)frame forms for every proceeding in the said Courts for which it thinks that a form should be provided ;