Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(d) in Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999

(d)such ancient monuments protected under the Ancient Monuments Preservation Act, 1904 (Central Act 7 of 1904), or parts thereof, as are not used as residential quarters or as public offices;