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State of Uttar Pradesh - Section

Section 3 in The U.P. Sahkari Gram Vikas Banks Act, 1964

3. Number of [Gram Vikas Banks] [Substituted by U.P. Act No. 19 of 1994.].

- There shall not be more than one [Uttar Pradesh Gram Vikas Bank] [Substituted by U.P. Act No. 19 of 1994.] for the whole of Uttar Pradesh and there may be as many [Gram Vikas Banks] [Substituted by U.P. Act No. 19 of 1994.] as may be deemed necessary by the Registrar.