Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1)(a) in The Sidho-Kanho-Birsha University Act, 2010

(a)has pursued prescribed courses of studies or has been exempted therefrom in the manner prescribed, and has passed such examinations as may be prescribed, or