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State of Punjab - Section

Section 14 in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

14. Over-riding effect.

- [Sections 154 and 180(2)(zzd)]. - For the purpose of determining inter se seniority of the employee concerned or his chance of promotion by seniority, the provisions of these rules shall have effect notwithstanding that any other rules applicable to such employees are in force.