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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

State of Uttar Pradesh - Subsection

Section 92(1)(i) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(i)the power to receive, recover and credit to the Kshettra Nidhi any sum due or tendered to the Kshettra Nidhi;