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Punjab-Haryana High Court

State Of Haryana And Another vs Balvinder Singh on 9 September, 2008

Author: Rajesh Bindal

Bench: Rajesh Bindal

      In the High Court of Punjab & Haryana at Chandigarh
                                                R.F.A. No.1176 of 1996
                                                Date of decision: 9.9.2008


State of Haryana and another                                  ....Appellants
                                  Vs.
Balvinder Singh                                               ....Respondent

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. H. S. Hooda, Advocate General, Haryana, with Mr. Rajiv Kawatra, Senior Deputy Advocate General, Haryana, for the appellants.

None for the respondent.

Rajesh Bindal J.

In view of the detailed reasons recorded in RFA No.2095 of 1994- Smt. Versha Rani Vs. State of Haryana and another, decided by a separate order passed today, the present appeal is disposed of in the same terms.




9.9.2008                                                      (Rajesh Bindal)
sanjeev                                                             Judge