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State of Haryana - Section

Section 15 in Haryana Electricity Regulatory Commission (Officers and Employees Conditions of Service) Regulations, 1999

15.

Nothing in these Regulations shall effect the reservation and other concessions required to be provided for Scheduled Castes and Scheduled Tribes and/or other special categories of persons in accordance with the orders issued by the Government of Haryana from time to time in this regard. The Commission shall follow such orders prevalent at the relevant time as part of these Regulations.Annexure 'A'Number, Nature and Category of Posts