Delhi High Court - Orders
Parle Agro Private Limited Others & Ors vs The Municipal Corporation Delhi And Anr on 6 March, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2568/2023 and CM APPL. 9816/2023
PARLE AGRO PRIVATE LIMITED OTHERS
& ORS. .....Petitioners
Through: Mr. Rajiv Tyagi and Mr. Rohit Gupta,
Advocates.
versus
THE MUNICIPAL CORPORATION DELHI
AND ANR. .....Respondents
Through: Ms. Ann Joseph and Ms. Mansi Jain,
Advocates for Ms. Beenashaw Soni, Standing
Counsel for Respondent No.1/MCD.
Mr. Amit Meharia, Mr. Shashwat Roy,
Ms.Tannishtha Singh and Mr. Vibhav Victor,
Advocates for Respondent No.2/FSSAI.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 06.03.2025
1. Learned counsel for MCD seeks and is granted a period of two weeks, as a last opportunity, to file response to the affidavit filed by Respondent No.2/FSSAI.
2. Learned counsel for the Petitioners submits that no response is required to be filed to the affidavit as the issue involved in this writ petition is purely a question of law.
3. List for hearing on 25.04.2025.
JYOTI SINGH, J MARCH 06, 2025/shivam This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/03/2025 at 00:49:42