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[Cites 0, Cited by 0] [Section 73(4)] [Section 73] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73(4)(e) in The M.P. Bhumi Vikas Rules, 1984

(e)the walls and floors of the basement shall be watertight and be so designed that the effect of the surrounding soil and moisture, if any, are taken into account in design and adequate damp proofing treatment is given; and