Supreme Court - Daily Orders
Vijay Madanlal Choudhary vs Union Of India on 29 October, 2014
Bench: Ranjan Gogoi, Rohinton Fali Nariman
ITEM NO.7 COURT NO.9 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (CRL.) NO(S). 4634/2014
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 30/04/2014
IN CRLA NO. 1132/2012 PASSED BY THE HIGH COURT OF BOMBAY)
VIJAY MADANLAL CHOUDHARY AND ORS Petitioner(s)
VERSUS
UOI AND ORS Respondent(s)
(WITH APPLN.(S) FOR STAY AND IMPLEADMENT/DIRECTIONS AND OFFICE
REPORT)
Date : 29/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. K.T.S. Tulsi, Sr. Adv.
Mr. Mamta Tiwari, Adv.
Ms. Sangeeta Mandal, Adv.
Mr. Aditya Bharech, Adv.
M/s Fox Mandal & Co.,Adv.
For Respondent(s) Mr. V. Sudeer, Adv.
Mr. Balaji Srinivasan, Adv.
Mr. P.S. Narasimha, ASG
Mr. R. Balasubramanium, Adv.
Mr. K. Kant, Adv.
Mr. Santosh Kumar, Adv.
Mr. B. V. Balaram Das, Adv.
Mr. M. T. George, Adv.
Mr. O. P. Gaggar, Adv.
Signature Not Verified
Digitally signed by
Vinod Lakhina
Date: 2014.10.30
15:33:52 IST
Reason:
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UPON hearing the counsel the Court made the following
O R D E R
CRL.M.P. NO.21047 of 2014 IN SLP(CRL.) NO.4634 OF 2014 For the reasons stated, Crl.M.P. No.21047 of 2014 is allowed and Bank of Baroda, Corporate Financial Services Branch, Add-3, Walchand Hirachand Marg, Ballard Pier, Mumbai-400001 is directed to be impleaded as respondent No.8 in the Special Leave Petition. CRL.M.P. NO.21048 of 2014 IN SLP(CRL.) NO.4634 OF 2014 Interim order dated 23rd June, 2014 passed by this Court in Special Leave Petition (Criminal) No.4634 of 2014 shall also be applicable in connection with FIR No.RC0682014E0011 dated 1st October, 2014.
Crl.M.P. NO.21048 of 2014 is disposed of in the above terms.
SLP(CRL.) NO.4634 OF 2014 List the matter after four weeks.
Counter affidavit(s), if any, may be filed, in the meantime.
[VINOD LAKHINA] [RENU DIWAN]
COURT MASTER COURT MASTER
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