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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Himachal Pradesh - Subsection

Section 21(5)(d) in Himachal Pradesh Technical University Act, 2014

(d)to examine and make recommendations to the Board on all proposals involving expenditure for which no provision has been made in the Budget, or which involves expenditure in excess of the amount provided in the Budget;